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State of Uttar Pradesh - Section

Section 9 in The U.P. Restriction on Sugarcane Purchase Order, 1966

9. Weighment.

- The permit-holder shall weigh or cause to be weighed correctly all sugarcane or sugarcane juice at the time of purchase and maintain correct and daily record of all such purchases in a register showing the name, parentage and full address of the cane grower and the quantity of sugarcane and sugarcane juice purchased by him.