Section 4 in Telangana Oil Palm (Regulation of Production and Processing) Act, 1993
4. Functions of the Advisory Committee.
- It shall be the duty of the Advisory Committee to advise the Government on the following matters namely:-(a)extension of the areas under cultivation of oil palm;(b)problems relating to the cultivation of oil palm;(c)problems faced by the oil palm processing industry;(d)co-ordination between the oil palm growers and industry and sorting out of all matters which may arise;(e)to bring to the notice of the Government any measures that will suit the orderly development of the oil palm cultivation and industry;(f)such other matters as may be prescribed.
