Section 73(2)(c) in The Goa, Daman and Diu Public Health Act, 1985

[Cites 0, Cited by 0] [Section 73(2)] [Section 73] [Entire Act]

(c)with the sanction of the Government with any medical practitioner registered under the Indian Medical Council Act, 1956 (Central Act 102 of 1956).

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