Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 261] [Entire Act]

State of Rajasthan - Subsection

Section 261(xii) in Rajasthan Land Revenue (Land Records) Rules, 1957

(xii)If dates in respect of "farm prices" and "irrigated areas" etc., do not become available by the due date of the final forecast, the forecast returns should be despatched in time. Missing particulars may, however, be furnished separately as soon as they become available.