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[Cites 0, Cited by 0] [Section 1130] [Entire Act]

State of Uttar Pradesh - Subsection

Section 1130(d) in Rules under the United Provinces Excise Act, 1910

(d)"Sacramental Wine" means wine required for offering the Holy sacrifice of Mass in a Roman Catholic Church or Holy Communion in an Anglican Church in U.P. and prepared from raisins.