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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Punjab - Subsection

Section 23(e) in The Punjab Motor Transport Workers Rules, 1963

(e)Every rest-room building and precincts thereof shall be kept in a clean and tidy condition and shall be lime-washed at least once in a period of 12 months and record thereof shall be maintained in Form No. IV prescribed in Rule 17 :