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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(7) in The Tamil Nadu Electricity Supply Code, 2004

(7)[ All HT services shall be provided with HT metering. Wherever existing metering of the High Tension service connection is on the Low Tension side i.e. on the secondary side of the Transformer:
(i)The average losses in the transformer shall be calculated as follows and added to the energy consumption indicated by the meter: -
| Average loss=| 720 x 1.0 x C100| Units per month|
where C = KVA rating of the transformer
(ii)The transformer loss arrived at by the above formula shall be added to the energy consumption, even when the recorded energy consumption is nil.
(iii)1 % of the transformer capacity for transformer above 63 KVA will be added to the recorded maximum demand on the Low Tension side to arrive at the equivalent High Tension demand.]