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Orissa High Court

Trel (India) Ltd vs M/S. Orissa Stevedores Ltd on 4 October, 2023

Author: D.Dash

Bench: D.Dash

                           IN THE HIGH COURT OF ORISSA AT CUTTACK
                                      ARBA No.43 of 2022

                      TREL (India) Ltd.                        ....            Appellant
                                                          Mr.N.K. Mishra, Sr. Advocate


                                                 -versus-
                      M/s. Orissa Stevedores Ltd.               ....           Respondent

                                   CORAM:
                                   MR. JUSTICE D.DASH

                                                  ORDER

04.10.2023 I.A. No.07 of 2023 Order No.

01. 1. This matter is taken up through hybrid arrangement (virtual/physical mode).

2. Heard.

3. Issue notice to the Respondent on the question of condonation of delay in filing this Appeal by Registered Post with A.D. Steps be taken by day after tomorrow (06.10.2023). In that event notice be issued fixing a short returnable date.

3. List this matter on 18th October, 2023.

(D. Dash) Judge Signature Not Verified Digitally Signed Signed by: HIMANSU SEKHAR DASH Reason: Authentication Location: OHC Date: 10-Oct-2023 11:53:20