Orissa High Court
Trel (India) Ltd vs M/S. Orissa Stevedores Ltd on 4 October, 2023
Author: D.Dash
Bench: D.Dash
IN THE HIGH COURT OF ORISSA AT CUTTACK
ARBA No.43 of 2022
TREL (India) Ltd. .... Appellant
Mr.N.K. Mishra, Sr. Advocate
-versus-
M/s. Orissa Stevedores Ltd. .... Respondent
CORAM:
MR. JUSTICE D.DASH
ORDER
04.10.2023 I.A. No.07 of 2023 Order No.
01. 1. This matter is taken up through hybrid arrangement (virtual/physical mode).
2. Heard.
3. Issue notice to the Respondent on the question of condonation of delay in filing this Appeal by Registered Post with A.D. Steps be taken by day after tomorrow (06.10.2023). In that event notice be issued fixing a short returnable date.
3. List this matter on 18th October, 2023.
(D. Dash) Judge Signature Not Verified Digitally Signed Signed by: HIMANSU SEKHAR DASH Reason: Authentication Location: OHC Date: 10-Oct-2023 11:53:20