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[Cites 0, Cited by 0] [Section 3(7)] [Section 3] [Entire Act]

State of Madhya Pradesh - Subsection

Section 3(7)(a) in Distillery, Bottling and Warehouse Rules Made Under Madhya Pradesh Excise Act, 1915

(a)furnishes required security as specified in sub-rule 6 (b) for the fulfilment of all the conditions of licence;