Calcutta High Court
M/S Kamdhenu Ispat Ltd (Oa/22/12 Tm Kol) vs M/S Pragati Primary Milk Producers Co ... on 18 May, 2023
Author: Ravi Krishan Kapur
Bench: Ravi Krishan Kapur
OCD-2
IN THE HIGH COURT AT CALCUTTA
ORIGINAL SIDE
[Commercial Division]
IPDTMA/18/2023
M/S KAMDHENU ISPAT LTD (OA/22/12 TM KOL)
VS
M/S PRAGATI PRIMARY MILK PRODUCERS CO OPERATIVE LTD
BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR
Date : 18th May, 2023
Appearance:
Mr. Tanmoy Roy, Adv.
The Court:- The appellant is represented.
None appears on behalf of the respondent authorities nor is any
accommodation prayed for on their behalf.
This matter has been received upon transfer from the IPAB pursuant to the enactment of the Tribunals Reform Act, 2021.
The Commercial Appellate Division of this Court is also directed to issue notices on the respondents prior to the returnable date and file a Report.
Liberty is granted to the parties to pray for early hearing upon notice to the other side.
As a matter of convenience, the appellant is also directed to issue a notice on all the respondents.
Let this matter appear in the Monthly List of August, 2023.
(RAVI KRISHAN KAPUR, J.) D.Ghosh