Section 11(5)(a) in The U.P. Lokayukta And Up-Lokayuktas Act, 1975

[Cites 0, Cited by 0] [Section 11(5)] [Section 11] [Entire Act]

State of Uttar Pradesh - Subsection

Section 11(5)(a) in The U.P. Lokayukta And Up-Lokayuktas Act, 1975

(a)as might prejudice the security of the State or the defence or international relations of India (including India's relations with the Government of any other country or with any international organization), or the investigation or detection of crime; or

Legal Document View

Unlock Advanced Research with PRISMAI

State of Uttar Pradesh - Subsection

Section 11(5)(a) in The U.P. Lokayukta And Up-Lokayuktas Act, 1975