Bombay High Court
Skf India Limited vs Banarasi Lal Madan on 12 June, 2023
Author: N. J. Jamadar
Bench: N. J. Jamadar
3-comss-5-2003.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
COMMERCIAL SUMMARY SUIT NO.05 OF 2003
SKF India Limited ...Plaintiff
vs.
Banarasi Lal Madan ...Defendant
Mr. Prasahnt Chavan a/w. Sachin Kudalkar i/b. M/s. Madekar & Co.,
for the Plaintiff.
Mr. Ankit Rajpal i/b. Mr. Manoj Bhatt, for the Defendant.
CORAM : N. J. JAMADAR, J.
DATE : JUNE 08, 2023 P.C.:
1. Heard Mr. Chavan, the learned counsel for the plaintiff in rejoinder.
2. The submissions of Mr. Chavan remained inconclusive.
3. Stand over to 20th June, 2023 at 3.30 p.m. (N. J. JAMADAR, J.) Vishal Parekar ...1 ::: Uploaded on - 12/06/2023 ::: Downloaded on - 13/06/2023 16:31:03 :::