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Bombay High Court

Skf India Limited vs Banarasi Lal Madan on 12 June, 2023

Author: N. J. Jamadar

Bench: N. J. Jamadar

                                                                            3-comss-5-2003.doc




            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
               ORDINARY ORIGINAL CIVIL JURISDICTION

                 COMMERCIAL SUMMARY SUIT NO.05 OF 2003

SKF India Limited                                                ...Plaintiff
     vs.
Banarasi Lal Madan                                               ...Defendant

Mr. Prasahnt Chavan a/w. Sachin Kudalkar i/b. M/s. Madekar & Co.,
for the Plaintiff.
Mr. Ankit Rajpal i/b. Mr. Manoj Bhatt, for the Defendant.

                                    CORAM :   N. J. JAMADAR, J.
                                    DATE :    JUNE 08, 2023

P.C.:

1. Heard Mr. Chavan, the learned counsel for the plaintiff in rejoinder.

2. The submissions of Mr. Chavan remained inconclusive.

3. Stand over to 20th June, 2023 at 3.30 p.m. (N. J. JAMADAR, J.) Vishal Parekar ...1 ::: Uploaded on - 12/06/2023 ::: Downloaded on - 13/06/2023 16:31:03 :::