Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 67] [Entire Act]

Union of India - Subsection

Section 67(c) in Service Tax 1994

(c)in relation to services of general insurance business provided to the policy holders, shall be the total amount of the premium received by the insurer from the policy holders.