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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Rajasthan - Subsection

Section 19(q) in Rajasthan Panchayati Raj Act, 1994

(q)[ does not have a functional sanitary toilet in the house and any of his family members defecate in the open;] [Inserted by Act No. 7 of 2015, dated 1.4.2015.]