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[Cites 0, Cited by 0] [Section 5(6)] [Section 5] [Entire Act]

State of Gujarat - Subsection

Section 5(6)(a) in Bachelor of Engineering and Technology (Regulation of Admission and Payment of Fees) Rules, 2013

(a)Fifty percent seats of the total sanctioned seats shall be filled as Government seats from the candidates who have passed the Qualifying Examination from the schools located in the State of Gujarat and have appeared in JEE (Main) Examination for the corresponding academic year, by the Admission Committee on the basis of the merit list prepared by the Admission Committee.