Section 8 in Tamil Nadu Parks, Play-Fields and Open Spaces (Preservation and Regulation) Act, 1959
8. Prohibition of construction of buildings, etc.
- No person shall, except with the previous sanction of the Government, construct any building or put up any structure likely to affect the utility of the park, play-field or open space or make any encroachment in or over any park, play-field or open space specified in the list published under section 4 or 5.
