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Calcutta High Court (Appellete Side)

Sandhya Bauri And Another vs The State Of West Bengal And Others on 25 April, 2014

Author: Sanjib Banerjee

Bench: Sanjib Banerjee

1 Serial No.35.

April 25, 2014.

SG W.P. No.10292 (W) of 2008 with CPAN 1275 of 2008 Sandhya Bauri and another

-versus-

The State of West Bengal and others Mr Guru Saday De ... for the petitioners.

Leave is given to the petitioners to amend the cause title by deleting the name of erstwhile Secretary of the Fisheries Department and by incorporating the name of the present Principal Secretary, Sayeed Ahmed Baba.

The petitioners will serve the alleged contemnor and inform him that the matter will appear on June 6, 2014.

(Sanjib Banerjee, J.) 2