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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Assam - Subsection

Section 7(i) in The Assam Secondary Education Act, 1961

(i)Nominated members shall hold office for a term of three years from the dale of the notification published under Section 6 and the term of office of co-opted members shall terminate on the same date as that of the nominated members :