Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Madhya Pradesh - Subsection Section 12(a) in The M.P. Vidyut Pradaya Upakram (Arjan) Adhiniyam, 1974 (a)the amount, if any, that may be paid in advance to the licensee by the State Government or the Board after the vesting date;
