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State of Karnataka - Section

Section 10J in The Karnataka Legislature Salaries, Pensions And Allowances Act, 1956

10J. Salary to the Government Chief Whip.

- There shall be paid to each Government Chief Whip a salary of [[D[thirty five thousand rupees] [Substituted by Act 18 of 2015 w.e.f. 30.04.2015] ]] per mensem.[[10K. Salary to the Opposition Chief Whip. [Deemed to have been Inserted by Act 16 of 2009 w.e.f.1.1.2009]- There shall be paid to each Opposition Chief Whip a salary of [thirty five thousand rupees] per mensem.]]