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State of Jammu-Kashmir - Section

Section 43 in Jammu and Kashmir State Electricity Regulatory Commission (Terms and Conditions for Tariff determination from Renewable Energy Sources) Regulations, 2013

43. [ Calorific Value. [Substituted by Notification No. 49-JKSERC of 2016, dated 22.3.2016 (w.e.f. 17.5.2013).]

- For Biomass based projects using fossil fuel up to 15% of calorific contribution, the Calorific Value of fuel used for the purpose of determination of tariff shall be 3174 kcal/kg. till 31.03.2018.]