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[Cites 0, Cited by 0] [Section 8A] [Entire Act]

State of Chattisgarh - Subsection

Section 8A(1) in The Chhattisgarh Sthaniya Nidhi Sampariksha Adhiniyam, 1973

(1)The Annual Report of the Director, Local Fund Audit, in relation to the Audit of the following Local Bodies, referred to in Schedule of Section 4 (1) of the said Adhiniyam-