Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 221(1)] [Section 221] [Entire Act] State of Punjab - Subsection Section 221(1)(b) in The Punjab Municipal Act, 1999 (b)if any material change is made in the advertisement or any part thereof without the previous permission of the Chief Officer of the Municipality; or