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Patna High Court - Orders

Mohammad Alim vs The State Of Bihar Through The Collector ... on 18 November, 2025

Author: Anshuman

Bench: Anshuman

         IN THE HIGH COURT OF JUDICATURE AT PATNA
                          SECOND APPEAL No.378 of 1990
     ======================================================
1.1. Md. Shah Alam S/o Late Md. Alim Resident of Mathia Zirat, P.O.- Motihari,
      P.S.- Chhatauni, District- East Champaran.
1.2. Md. Khalid S/o Late Md. Alim Resident of Mathia Zirat, P.O.- Motihari,
     P.S.- Chhatauni, District- East Champaran.
1.3. Md. Umar Faruque S/o Late Md. Alim Resident of Mathia Zirat, P.O.-
     Motihari, P.S.- Chhatauni, District- East Champaran.
1.4. Akhatari Bano D/o Late Md. Alim and W/o Syed Ibrar Hussain Resident of
     Azad Basti, P.S. and District- Ranchi.
1.5. Sabnam Bano D/o Late Md. Alim and W/o Khurshid Iqbal Khan Resident of
     Village- Majhaulia, P.O. and P.S.- Majhaulia, District- West Champaran.
                                                                  ... ... Appellant/s
                                        Versus
1. The State of Bihar through the Collector of West Champaran P.S.- Bettiah,
     District- West Champaran.
2.   The Inspector General, Registration, Government of Bihar, New Secretariat,
     Patna, P.S. and District- Patna.
3.    Sri Gopal Prasad Sinha, D.S.R., Bettiah, District- West Champaran.
                                                                ... ... Respondent/s
     ======================================================
                                           with
                         SECOND APPEAL No. 379 of 1990
     ======================================================
1.1. Md. Shah Alam S/o Late Md. Alim Resident of Mathia Zirat, P.O.- Motihari,
      P.S.- Chhatauni, District- East Champaran.
1.2. Md. Khalid S/o Late Md. Alim Resident of Mathia Zirat, P.O.- Motihari,
     P.S.- Chhatauni, District- East Champaran.
1.3. Md. Umar Faruque S/o Late Md. Alim Resident of Mathia Zirat, P.O.-
     Motihari, P.S.- Chhatauni, District- East Champaran.
1.4. Akhatari Bano D/o Late Md. Alim and W/o Syed Ibrar Hussain Resident of
     Azad Basti, P.S. and District- Ranchi.
1.5. Sabnam Bano D/o Late Md. Alim and W/o Khurshid Iqbal Khan Resident of
     Village- Majhaulia, P.O. and P.S.- Majhaulia, District- West Champaran.
                                                                   ... ... Appellant/s
                                          Versus
1. The State of Bihar through the Revenue Secretary, D.T. (Registration) Govt.
     of Bihar, Old Secretariat, Patna at P.O. and P.S. and Dist.- Patna.
2.   The Inspector General, Registration, Government of Bihar, New Secretariat,
     Patna, P.S. and District- Patna.
3.   Sri Harihar Prasad, D.S.R., Bettiah, District- West Champaran, at Present
     D.S.R. Registration Office, Bhagalpur.

                                               ... ... Respondent/s
     ======================================================
           Patna High Court SA No.378 of 1990(13) dt.18-11-2025
                                                       2/2




                  Appearance :
                  (In SECOND APPEAL No. 378 of 1990)
                  For the Appellant/s  :     Mr. Surya Narayan Sah, Advocate
                  For the Respondent/s :     Mr. B.N.Singh Aag1
                  (In SECOND APPEAL No. 379 of 1990)
                  For the Appellant/s  :     Mr. Surya Narayan Sah, Advocate
                  For the Respondent/s :     Mr. B.N Singh Aag1
                  ======================================================
                  CORAM: HONOURABLE MR. JUSTICE DR. ANSHUMAN
                                        ORAL ORDER

13   18-11-2025

Learned counsel for the appellants and learned counsel for the respondents are present.

2. Learned counsel Mr. Surya Narayan Sah, whose mobile number is 9835469671, submits that he is the chamber junior of the advocate-on-record, Mr. S.K. Mishra, who is no more. He further submits that four weeks' time may be granted to him so that he may contact the client and assist this Court.

3. Re-notify this appeal on 22.12.2025.

(Dr. Anshuman, J.) Aman Kumar/-

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