Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 1 in Punjab Supply and Sale of Bhang Rules, 1956

1.

There shall be the following two kinds of licences for the vend of bhang:-
(a)Licence in for H.26 for the wholesale vend of bhang:-
(b)Licence in form H. 28 for the retail vend of bhang or any preparation or admixture thereof.