Punjab-Haryana High Court
Ashwani Singla & Ors vs State Of Haryana & Ors on 22 May, 2019
Bench: Krishna Murari, Arun Palli
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
CWP No.26103 of 2018
Date of decision: 22.05.2019
Ashwani Singla and others
... Petitioners
Versus
State of Haryana and others
... Respondents
CORAM: HON'BLE MR. JUSTICE KRISHNA MURARI,
CHIEF JUSTICE
HON'BLE MR. JUSTICE ARUN PALLI, JUDGE
Present: Mr. Anil Kumar Sharma, Advocate; and
Mr. Lalit Rishi, Advocate, for the petitioners.
Mr. Deepak Balyan, Additional Advocate General, Haryana.
***
KRISHNA MURARI, C.J. (Oral)
Dismissed.
See the order of even date, passed in CWP No.15320 of 2018 (Krishan Kumar and others v. State of Haryana and others).
( Krishna Murari ) Chief Justice ( Arun Palli ) Judge 22.05.2019 Rajan Whether speaking / reasoned: YES Whether Reportable: NO 1 of 1 ::: Downloaded on - 09-06-2019 09:57:11 :::