Section 34(1)(b) in Central Civil Services (Classification, Control & Appeal) Rules, 1965

[Cites 0, Cited by 0] [Section 34(1)] [Section 34] [Entire Act]

Union of India - Subsection

Section 34(1)(b) in Central Civil Services (Classification, Control & Appeal) Rules, 1965

(b)any proceedings under the said rules, pending at the commencement of these rules shall be continued and disposed of, as far as may be, in accordance with the provisions of these rules, as if such proceedings were proceedings under these rules.

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Union of India - Subsection

Section 34(1)(b) in Central Civil Services (Classification, Control & Appeal) Rules, 1965