Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14(7)] [Section 14] [Entire Act] State of Uttar Pradesh - Subsection Section 14(7)(b) in The U.P. Apartment (Promotion Of Construction, Ownership And Maintenance) Act, 2010 (b)the election, from among apartment owners, of a Board of Management by the members of the Association of Apartment Owners;