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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Punjab - Subsection

Section 4(1)(ii) in The Punjab Industrial Housing Rules, 1982

(ii)does not get wages exceeding [two thousand and five hundred rupees] [Substituted for 'one thousand' vide Punjab Government Gazette LSP III dated 8-7-1994.] per month; and