Gujarat High Court
Parag Navinchadra Dholakia vs Registrar Of Trademarks on 1 August, 2018
Author: Bela M. Trivedi
Bench: Bela M. Trivedi
C/SCA/7113/2018 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 7113 of 2018
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PARAG NAVINCHADRA DHOLAKIA
Versus
REGISTRAR OF TRADEMARKS
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Appearance:
MR HIREN U TRIVEDI(5103) for the PETITIONER(s) No. 1
for the RESPONDENT(s) No. 1
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CORAM: HONOURABLE MS.JUSTICE BELA M. TRIVEDI
Date : 01/08/2018
ORAL ORDER
Put up in next week in first twenty matters.
(BELA M. TRIVEDI, J) SINDHU NAIR Page 1 of 1