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Supreme Court - Daily Orders

Dhamali (Deceased) vs Punjab Wakf Board Ambala on 24 April, 2018

Bench: R.K. Agrawal, N.V. Ramana

                                            IN THE SUPREME COURT OF INDIA
                                                INHERENT JURISDICTION

                                 REVIEW PETITION (CIVIL) D.NO.27927 OF 2017

                                                         IN

                                            CIVIL APPEAL NO.9000 OF 2011


     DHAMALI (DECEASED) THR. LRS. & ORS.                                           PETITIONER(S)

                                                        VERSUS

     PUNJAB WAKF BOARD AMBALA CANTT                                                RESPONDENT(S)


                                                     O R D E R

Application for permission to file review petition is granted.

Application for condonation of delay in filing substitution application is condoned.

Application for substitution is allowed. Application for permission for oral hearing is rejected. Having carefully gone through the Review Petition, the order under challenge and the papers annexed therewith, we are satisfied that there is no error apparent on the face of the record, warranting reconsideration of the order impugned.

The Review Petition is, accordingly, dismissed.

...........................J. [R.K. AGRAWAL] Signature Not Verified Digitally signed by SWETA DHYANI Date: 2018.04.26 ...........................J. 14:16:17 IST Reason: [N.V. RAMANA] New Delhi 24th April, 2018 ITEM NO.1001 SECTION IV S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS REVIEW PETITION (CIVIL) Diary No(s). 27927/2017 in C.A. No.9000 of 2011 DHAMALI (DECEASED) THR. LRS. & ORS. Petitioner(s) VERSUS PUNJAB WAKF BOARD AMBALA CANTT Respondent(s) (FOR APPLICATION FOR PERMISSION TO FILE REVIEW PETITION ON IA 18761/2018 FOR APPLICATION FOR SUBSTITUTION ON IA 18763/2018 FOR CONDONATION OF DELAY IN FILING ON IA 18766/2018 and application for oral hearing) Date : 24-04-2018 This petition was circulated today. CORAM :

HON'BLE MR. JUSTICE R.K. AGRAWAL HON'BLE MR. JUSTICE N.V. RAMANA By Circulation UPON perusing papers the Court made the following O R D E R Application for permission to file review petition is granted.
Application for condonation of delay in filing substitution application is condoned. Abatement is set aside Application for substitution is allowed. Application for permission for oral hearing is rejected. The review petition is dismissed in terms of the signed order.
Pending applications, if any, are also stand disposed of. (SWETA DHYANI) (CHANDER BALA) SENIOR PERSONAL ASSISTANT BRANCH OFFICER (Signed order is placed on the file)