Delhi High Court - Orders
Anju Koshal vs Dvb Employee Terminal Benefit Fund 2002 ... on 21 April, 2022
Author: V. Kameswar Rao
Bench: V. Kameswar Rao
$~314
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5695/2020
ANJU KOSHAL
..... Petitioner
Through:
versus
DVB EMPLOYEE TERMINAL BENEFIT FUND 2002 THROUGH
THE MANAGER & ANR.
..... Respondent
Through: Mr. Sumeet Pushkarna and
Mr. Devanshu Lahiry, Advs. for R-1
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
ORDER
% 21.04.2022 As there is a Full Court reference at 03:45 PM, renotify on February 28, 2023.
V. KAMESWAR RAO, J APRIL 21, 2022/ds Signature Not Verified Digitally Signed By:ASHEESH KUMAR YADAV Signing Date:23.04.2022 16:08:59