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Delhi High Court - Orders

Anju Koshal vs Dvb Employee Terminal Benefit Fund 2002 ... on 21 April, 2022

Author: V. Kameswar Rao

Bench: V. Kameswar Rao

                              $~314
                              *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                              +     W.P.(C) 5695/2020
                                    ANJU KOSHAL
                                                                       ..... Petitioner
                                                     Through:

                                                      versus

                                    DVB EMPLOYEE TERMINAL BENEFIT FUND 2002 THROUGH
                                    THE MANAGER & ANR.
                                                                              ..... Respondent
                                                Through: Mr.    Sumeet     Pushkarna       and
                                                         Mr. Devanshu Lahiry, Advs. for R-1

                                    CORAM:
                                    HON'BLE MR. JUSTICE V. KAMESWAR RAO
                                                 ORDER

% 21.04.2022 As there is a Full Court reference at 03:45 PM, renotify on February 28, 2023.

V. KAMESWAR RAO, J APRIL 21, 2022/ds Signature Not Verified Digitally Signed By:ASHEESH KUMAR YADAV Signing Date:23.04.2022 16:08:59