Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 37(2)] [Section 37] [Entire Act] Union of India - Subsection Section 37(2)(h) in The Bureau Of Indian Standards Act, 1986 (h)the purposes for which agents may be appointed by the Bureau in India or outside India under clause (l) of sub-section (1) of section 10;