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[Cites 0, Cited by 0] [Section 36(2)] [Section 36] [Entire Act]

State of Gujarat - Subsection

Section 36(2)(xiv) in Institute of Infrastructure, Technology, Research and Management Act, 2012

(xiv)the manner and conditions for constitution of insurance, pension and provident funds and such other schemes for the benefits of officers, teachers and other employees of the University;