Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 13 in The Designs Rules, 2001 13. Additional copies of representation or specimens .-If the controller in any case so requires, the applicant shall supply one or more representations or specimens of the design in addition to those supplied with the application.
