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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(d) in Khadi And Village Industries Commission Employees (Conduct) Regulations, 2003

(d)"Competent authority" means the Appointing authority or Disciplinary authority as defined under regulation 2 of the Khadi and Village Industries Commission Employees (Classification, Control and Appeal) Regulations, 2003 or any other authority declared by the commission as such from time to time.