Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 37 in Andhra Pradesh Unorganized Workers' Social Security Rules, 2012 37. These rules shall be adopted by all the administrative departments/agencies which are implementing the Social Security Schemes to the Unorganised Sector Workers.
