Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 47] [Entire Act] State of Gujarat - Subsection Section 47(b) in The Gujarat Agricultural Universities Act, 2004 (b)a grant to meet such additional items of expenditure, recurring and nonrecurring as the State Government may deem necessary for the proper functioning of the University.
