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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Gujarat - Subsection

Section 11(7) in The Maharaja Krishnakumarsinhji Bhavnagar University Act, 1978

(7)It shall be lawful for the Vice-Chancellor, as the principal executive and academic officer, to regulate the work with conduct of the officers, and of the teaching, academic and other employees of the University, in accordance with the provisions of this Act, the Statutes, Ordinances and Regulations.