636. Classes of criminals whose photographs are on record.
- Photographs of a number of notorious criminals, classified in Appendix XXXIII, are on record. Superintendents and the Assistant to the Deputy Inspector-General, Criminal Investigation Department, shall secure the portraits of such criminals whenever possible. Photographs, however, can only be taken in accordance with the provisions of the Identification of Prisoners Act, 1920 (Act XXXIII of 1920).
