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[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

Union of India - Subsection

Section 18(1)(l) in Banaras Hindu University Act, 1915

(l)the management of colleges and other institutions founded or maintained under sub-section (1) of section 15;
(ll)[ the meetings of any board or committee that may be set up under this Act or the Statutes, the quorum at such meetings and the procedure to be followed in the conduct of their business;] [Inserted by Act 32 of 1966]