Bombay High Court
Luxepolis Retail Services Pvt Ltd vs Baccarose Perfumes And Beauty Products ... on 24 April, 2024
Author: Bharati Dangre
Bench: Bharati Dangre
1/1 62 arbapl 5482-24.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
ARBITRATION APPLICATION (L) NO.5482 OF 2024
Luxepolis Retail Services Pvt Ltd .. Applicant
Versus
Baccarose Perfumes and Beauty .. Respondent
Products Pvt Ltd
...
Mr. Sumeet Bansod i/b Law Loyals for the applicant.
CORAM: BHARATI DANGRE, J.
DATED : 24th APRIL, 2024 P.C:-
1 Issue notice to the respondent, which is made returnable on 11/6/2024.
The Notice shall be served by registered post, pre- paid for acknowledgment or by fax, speed-post or Courier with acknowledgment and also through personal service, including service via electronic mail.
( SMT. BHARATI DANGRE, J.) Tilak ::: Uploaded on - 25/04/2024 ::: Downloaded on - 26/04/2024 06:26:58 :::