Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bombay Presidency - Section Section 2 in The Bombay Non-Agriculturists' Loans Act, 1928 2. [ Extent. [This section was substituted for the original by Bombay 29 of 1958, Section 3(2).] - This Act shall extend to the whole of the [State of Maharashtra].]
