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State of Madhya Pradesh - Section

Section 14 in The M.P. Foreigners (Arrest and Conditions of Detention or Confinement) Order, 1974

14. Searches.

- Every internee and his cell or ward shall be searched not less than once a week, and oftener if the Superintendent considers it necessary, by such prison official not below the rank of a head warder as detailed by the Superintendent. Special precaution shall be taken to make the searches thorough and the fact of the search shall be noted in the jailor's report book. Internee shall be searched before and after interviews and at any other time if the Superintendent considers it necessary. In conducting the search of the internees privacy shall be observed and care shall be taken to avoid humiliation.