Section 34 in University of Udaipur Teachers (Conditions of Service) Rules, 1976
34. Permission for undertaking work other than that of the University and for acceptance of fee.
- The Committee may permit in exceptional cases and only when it is satisfied that this can be done without detriment to his regular duties and responsibilities, a teacher of the University to perform specified service or series of services for a private person, or body or for a public body or any other University or Government or Government of India, and to receive a remuneration therefor if the service is remunerative.
