Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Madhya Pradesh - Subsection

Section 6(16) in The M.P. Vishwavidyalaya Adhiniyam, 1973

(16)to declare a Teaching Department of the University, School of Studies or College as autonomous College :Provided that the extent of the autonomy which such Teaching Department of the University, School of Studies or a College may have and the matters in relation to which it may exercise such autonomy, shall be such as may be prescribed by the Statutes;