Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Patna High Court - Orders

Renu Sinha vs Bajrangi Ram @ Bajo Ram And Ors on 21 August, 2023

Author: Jitendra Kumar

Bench: Jitendra Kumar

         IN THE HIGH COURT OF JUDICATURE AT PATNA
                         CIVIL REVISION No.2383 of 2007
     ======================================================
1.    RENU SINHA D/O Singheshwar Prasad @ Chamo Prasad R/O Village-
      Rajowna, P.S. and P.O.- Lakhisarai, District- Lakhisarai, Presently R/O
      Mohalla- Alkapuri, P.O.- Anisabad, P.S.- Gardanibagh, District- Patna
2.   Rita Sinha D/O Singheshwar Prasad @ Chamo Prasad R/O Village-
     Rajowna, P.S. and P.O.- Lakhisarai, District- Lakhisarai, Presently R/O
     Mohalla- Alkapuri, P.O.- Anisabad, P.S.- Gardanibagh, District- Patna
3.   Madhu Sinha D/O Singheshwar Prasad @ Chamo Prasad R/O Village-
     Rajowna, P.S. and P.O.- Lakhisarai, District- Lakhisarai, Presently R/O
     Mohalla- Alkapuri, P.O.- Anisabad, P.S.- Gardanibagh, District- Patna
4.   Seema Sinha D/O Singheshwar Prasad @ Chamo Prasad R/O Village-
     Rajowna, P.S. and P.O.- Lakhisarai, District- Lakhisarai, Presently R/O
     Mohalla- Alkapuri, P.O.- Anisabad, P.S.- Gardanibagh, District- Patna
5.   Nutan Sinha D/O Singheshwar Prasad @ Chamo Prasad R/O Village-
     Rajowna, P.S. and P.O.- Lakhisarai, District- Lakhisarai, Presently R/O
     Mohalla- Alkapuri, P.O.- Anisabad, P.S.- Gardanibagh, District- Patna
6.   Rajani Sinha D/O Singheshwar Prasad @ Chamo Prasad R/O Village-
     Rajowna, P.S. and P.O.- Lakhisarai, District- Lakhisarai, Presently R/O
     Mohalla- Alkapuri, P.O.- Anisabad, P.S.- Gardanibagh, District- Patna
7.   Mithilesh Kr. Sinha S/O Singheshwar Prasad @ Chamo Prasad R/O Village-
     Rajowna, P.S. and P.O.- Lakhisarai, District- Lakhisarai, Presently R/O
     Mohalla- Alkapuri, P.O.- Anisabad, P.S.- Gardanibagh, District- Patna
8.   Rajeshwar Kr. S/O Singheshwar Prasad @ Chamo Prasad R/O Village-
     Rajowna, P.S. and P.O.- Lakhisarai, District- Lakhisarai, Presently R/O
     Mohalla- Alkapuri, P.O.- Anisabad, P.S.- Gardanibagh, District- Patna
9.   Rakesh Kr. Sinha S/O Singheshwar Prasad @ Chamo Prasad R/O Village-
     Rajowna, P.S. and P.O.- Lakhisarai, District- Lakhisarai, Presently R/O
     Mohalla- Alkapuri, P.O.- Anisabad, P.S.- Gardanibagh, District- Patna
10. Anu Sinha D/O Singheshwar Prasad @ Chamo Prasad R/O Village-
    Rajowna, P.S. and P.O.- Lakhisarai, District- Lakhisarai, Presently R/O
    Mohalla- Alkapuri, P.O.- Anisabad, P.S.- Gardanibagh, District- Patna
11. Pramila Devi R/O Village- Rajowna, P.S. and P.O.- Lakhisarai, District-
    Lakhisarai, Presently R/O Mohalla- Alkapuri, P.O.- Anisabad, P.S.-
    Gardanibagh, District- Patna

                                                                  ... ... Petitioner/s
                                        Versus
1.   BAJRANGI RAM @ BAJO RAM, S/O Late Sakal Ram R/O Village-
     Chouki, P.S.- Lakhisarai, P.O.- Balgudar Lakhisarai, District- Lakhisarai
2.   Jasoda Ram @ Raso Ram S/O Late Sakal Ram R/O Village- Chowki, P.S.-
     Lakhisrai, P.O.- Balgudar, Distt.- Lakhisarai
3.   Rajo Ram @ Rajendra Ram S/O Late Sakal Ram R/O Village- Chouki, P.S.-
     Lakhisarai, P.O.- Balgudar Lakhisarai, District- Lakhisarai
4.   Shiv Kumar Ram S/O Late Sakal Ram R/O Village- Chouki, P.S.-
           Patna High Court C.R. No.2383 of 2007(24) dt.21-08-2023
                                                       2/2




                  Lakhisarai, P.O.- Balgudar Lakhisarai, District- Lakhisarai
            5.    Chchotu Ram S/O Late Sakal Ram R/O Village- Chouki, P.S.- Lakhisarai,
                  P.O.- Balgudar Lakhisarai, District- Lakhisarai
            6.    Hira Ram S/O Late Sakal Ram R/O Village- Chouki, P.S.- Lakhisarai, P.O.-
                  Balgudar Lakhisarai, District- Lakhisarai

                                                            ... ... Respondent/s
                  ======================================================
                  Appearance :
                  For the Petitioner/s     :        Mr. Rudra Deo Kumar Sinha
                  For the Respondent/s     :        Mr. Neeraj Nandan
                  ======================================================
                  CORAM: HONOURABLE MR. JUSTICE JITENDRA KUMAR
                                        ORAL ORDER

24   21-08-2023

As prayed for, renotify this case on 28.08.2023.

(Jitendra Kumar, J) asmit/-

U