Patna High Court - Orders
Renu Sinha vs Bajrangi Ram @ Bajo Ram And Ors on 21 August, 2023
Author: Jitendra Kumar
Bench: Jitendra Kumar
IN THE HIGH COURT OF JUDICATURE AT PATNA
CIVIL REVISION No.2383 of 2007
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1. RENU SINHA D/O Singheshwar Prasad @ Chamo Prasad R/O Village-
Rajowna, P.S. and P.O.- Lakhisarai, District- Lakhisarai, Presently R/O
Mohalla- Alkapuri, P.O.- Anisabad, P.S.- Gardanibagh, District- Patna
2. Rita Sinha D/O Singheshwar Prasad @ Chamo Prasad R/O Village-
Rajowna, P.S. and P.O.- Lakhisarai, District- Lakhisarai, Presently R/O
Mohalla- Alkapuri, P.O.- Anisabad, P.S.- Gardanibagh, District- Patna
3. Madhu Sinha D/O Singheshwar Prasad @ Chamo Prasad R/O Village-
Rajowna, P.S. and P.O.- Lakhisarai, District- Lakhisarai, Presently R/O
Mohalla- Alkapuri, P.O.- Anisabad, P.S.- Gardanibagh, District- Patna
4. Seema Sinha D/O Singheshwar Prasad @ Chamo Prasad R/O Village-
Rajowna, P.S. and P.O.- Lakhisarai, District- Lakhisarai, Presently R/O
Mohalla- Alkapuri, P.O.- Anisabad, P.S.- Gardanibagh, District- Patna
5. Nutan Sinha D/O Singheshwar Prasad @ Chamo Prasad R/O Village-
Rajowna, P.S. and P.O.- Lakhisarai, District- Lakhisarai, Presently R/O
Mohalla- Alkapuri, P.O.- Anisabad, P.S.- Gardanibagh, District- Patna
6. Rajani Sinha D/O Singheshwar Prasad @ Chamo Prasad R/O Village-
Rajowna, P.S. and P.O.- Lakhisarai, District- Lakhisarai, Presently R/O
Mohalla- Alkapuri, P.O.- Anisabad, P.S.- Gardanibagh, District- Patna
7. Mithilesh Kr. Sinha S/O Singheshwar Prasad @ Chamo Prasad R/O Village-
Rajowna, P.S. and P.O.- Lakhisarai, District- Lakhisarai, Presently R/O
Mohalla- Alkapuri, P.O.- Anisabad, P.S.- Gardanibagh, District- Patna
8. Rajeshwar Kr. S/O Singheshwar Prasad @ Chamo Prasad R/O Village-
Rajowna, P.S. and P.O.- Lakhisarai, District- Lakhisarai, Presently R/O
Mohalla- Alkapuri, P.O.- Anisabad, P.S.- Gardanibagh, District- Patna
9. Rakesh Kr. Sinha S/O Singheshwar Prasad @ Chamo Prasad R/O Village-
Rajowna, P.S. and P.O.- Lakhisarai, District- Lakhisarai, Presently R/O
Mohalla- Alkapuri, P.O.- Anisabad, P.S.- Gardanibagh, District- Patna
10. Anu Sinha D/O Singheshwar Prasad @ Chamo Prasad R/O Village-
Rajowna, P.S. and P.O.- Lakhisarai, District- Lakhisarai, Presently R/O
Mohalla- Alkapuri, P.O.- Anisabad, P.S.- Gardanibagh, District- Patna
11. Pramila Devi R/O Village- Rajowna, P.S. and P.O.- Lakhisarai, District-
Lakhisarai, Presently R/O Mohalla- Alkapuri, P.O.- Anisabad, P.S.-
Gardanibagh, District- Patna
... ... Petitioner/s
Versus
1. BAJRANGI RAM @ BAJO RAM, S/O Late Sakal Ram R/O Village-
Chouki, P.S.- Lakhisarai, P.O.- Balgudar Lakhisarai, District- Lakhisarai
2. Jasoda Ram @ Raso Ram S/O Late Sakal Ram R/O Village- Chowki, P.S.-
Lakhisrai, P.O.- Balgudar, Distt.- Lakhisarai
3. Rajo Ram @ Rajendra Ram S/O Late Sakal Ram R/O Village- Chouki, P.S.-
Lakhisarai, P.O.- Balgudar Lakhisarai, District- Lakhisarai
4. Shiv Kumar Ram S/O Late Sakal Ram R/O Village- Chouki, P.S.-
Patna High Court C.R. No.2383 of 2007(24) dt.21-08-2023
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Lakhisarai, P.O.- Balgudar Lakhisarai, District- Lakhisarai
5. Chchotu Ram S/O Late Sakal Ram R/O Village- Chouki, P.S.- Lakhisarai,
P.O.- Balgudar Lakhisarai, District- Lakhisarai
6. Hira Ram S/O Late Sakal Ram R/O Village- Chouki, P.S.- Lakhisarai, P.O.-
Balgudar Lakhisarai, District- Lakhisarai
... ... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Rudra Deo Kumar Sinha
For the Respondent/s : Mr. Neeraj Nandan
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CORAM: HONOURABLE MR. JUSTICE JITENDRA KUMAR
ORAL ORDER
24 21-08-2023As prayed for, renotify this case on 28.08.2023.
(Jitendra Kumar, J) asmit/-
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