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Delhi High Court - Orders

Sqn Ldr Umesh Sharma vs Union Of India & Ors on 10 December, 2021

Author: Manmohan

Bench: Manmohan, Navin Chawla

                              $~35
                              *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                              +      W.P.(C) 14046/2021
                                     SQN LDR UMESH SHARMA                                    ..... Petitioner
                                                        Through:     Ms.Ria Gandhi, Advocate.

                                                        versus

                                     UNION OF INDIA & ORS.                               ..... Respondents
                                                   Through:          Mr.Neeraj with Ms.Sahaj Garg,
                                                                     Mr.Vedansh Anand and Mr.Rudra
                                                                     Paliwal, Advocates.
                                     CORAM:
                                     HON'BLE MR. JUSTICE MANMOHAN
                                     HON'BLE MR. JUSTICE NAVIN CHAWLA
                                             ORDER

% 10.12.2021 At the request of learned counsel for the petitioner, adjourned to 24th January, 2022.

MANMOHAN, J NAVIN CHAWLA, J DECEMBER 10, 2021 KA Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:13.12.2021 11:15:31