Delhi High Court - Orders
Sqn Ldr Umesh Sharma vs Union Of India & Ors on 10 December, 2021
Author: Manmohan
Bench: Manmohan, Navin Chawla
$~35
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 14046/2021
SQN LDR UMESH SHARMA ..... Petitioner
Through: Ms.Ria Gandhi, Advocate.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr.Neeraj with Ms.Sahaj Garg,
Mr.Vedansh Anand and Mr.Rudra
Paliwal, Advocates.
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MR. JUSTICE NAVIN CHAWLA
ORDER
% 10.12.2021 At the request of learned counsel for the petitioner, adjourned to 24th January, 2022.
MANMOHAN, J NAVIN CHAWLA, J DECEMBER 10, 2021 KA Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:13.12.2021 11:15:31