Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 36(2)] [Section 36] [Entire Act] State of Bihar - Subsection Section 36(2)(iii) in The Bihar Ancient Monuments and Archaeological Sites, Remains and Art Treasures Act, 1976 (iii)commits theft of any antiquity from any temple, archaeological site, private museum or place of religious importance,