Section 2 in Jammu and Kashmir Registration of Births and Deaths Rules, 1975

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State of Jammu-Kashmir - Section

Section 2 in Jammu and Kashmir Registration of Births and Deaths Rules, 1975

2. Definitions

-In these rules, unless the context otherwise requires

(a)"Act" means the Registration of Births and Deaths Act, 1969;

(b)"Form" means a Form appended to these rules; and

(c)"Section" means a section of the Act.